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Bombay HC Rejects Bilkis Bano’s Plea to Intervene in Appeal Filed by Convicts - (16 Nov 2016)

Bombay High Court has rejected a plea filed by Gujarat riot rape survivor Bilkis Bano to intervene and be heard in an appeal filed by convicts and in a plea against acquittal filed by CBI in 2002 rape and murder case.

Tags : BOMBAY HIGH COURT   BILKIS BANO   RAPE   MURDER  

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