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Gujarat HC Allows Inquiry Against Ex-DGP Sreekumar in 2002 Gujarat Riots Case - (07 Sep 2015)

Gujarat High Court has allowed State Government to initiate a departmental inquiry, pending since 2005, against former director general of police (DGP) R B Sreekumar in 2002 Gujarat Riots Case.

Tags : GUJARAT HIGH COURT  STATE GOVERNMENT  

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