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Allahabad HC Rejects Plea Seeking CBI Probe in Dadri Lynching Case - (16 Nov 2016)

Allahabad High Court has dismissed a petition seeking CBI probe into lynching of Mohd Akhlaq on beef consumption rumours at Dadri in Gautam Budh Nagar in September 2015.

Tags : ALLAHABAD HIGH COURT   CBI PROBE   DADRI LYNCHING  

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