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Hyderabad High Court Slams TTD for Fleecing of Pilgrims by Eateries - (16 Nov 2016)

Hyderabad High Court has told Tirumala Tirupati Devasthanams (TTD) that Court wanted to see some “action” to curb fleecing of pilgrims on Seven Hills allegedly by eateries in violation of rules.

Tags : HYDERABAD HIGH COURT   TIRUMALA TIRUPATI DEVASTHANAMS   PILGRIMS  

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