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Delhi HC Stays CIC’s 2012 Order to Disclose Institutional Donors Details to PMNRF - (16 Nov 2016)

Delhi High Court has stayed operation of a 2012 order passed by Central Information Commission (CIC) asking Prime Minister's National Relief Fund (PMNRF) to disclose details of Institutional donors to fund.

Tags : DELHI HIGH COURT   CENTRAL INFORMATION COMMISSION   PRIME MINISTER'S NATIONAL RELIEF FUND  

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