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NGT Refuses to Allow Farmers to Cultivate Vegetables on Land Along Polluted Yamuna - (16 Nov 2016)

National Green Tribunal (NGT), while refusing to permit a farmer to carry out cultivation on his farm along Yamuna river, has asked, why should farmers be allowed to grow vegetables on land along polluted Yamuna?

Tags : NATIONAL GREEN TRIBUNAL   CULTIVATION   YAMUNA RIVER  

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