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Hyderabad High Court Stays Arrest of Teenage Girl Parents who Died of Cardiac Arrest - (15 Nov 2016)

Hyderabad High Court has granted a stay on arrest of Lakshmichand Samdhariya and his wife, parents of 13-year-old girl Aradhana, died of cardiac arrest after fasting for 61 days during holy period of ‘Chaumasa’.

Tags : HYDERABAD HIGH COURT   TEENAGE GIRL   CARDIAC ARREST   FAST  

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