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Gujarat HC Rejects Plea Seeking Direction to Furnish Details on Jailbreak under RTI - (15 Nov 2016)

Gujarat High Court has turned down an appeal seeking direction to Chief Information Commissioner to ask Government to furnish details on 2013 jailbreak attempt at Sabarmati Central Jail.

Tags : GUJARAT HIGH COURT   CHIEF INFORMATION COMMISSIONER   JAILBREAK   RTI  

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