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Acceptance of old demonitised 500 and 1000 rupee notes for making payments to Central and State Governments including Municipal and local bodies- (Press Information Bureau) (10 Nov 2016)

MANU/PIBU/0855/2016

Banking

The Central Government has taken a decision that old 500 & 1000 rupee notes will be accepted for making payments towards fees, charges, taxes and penalties payable to the Central and State Governments including Municipal and Local Bodies. Such old notes will also be accepted for making payment of utility charges for water & electricity etc. However, these facilities will be available only till midnight of 11th November, 2016.

Tags : NOTES   DE-MONETISATION   FACILITY  

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