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Gujarat HC Asks Centre to Consider Extending Usage Period of Old Rs 500 & Rs 1000 Notes - (14 Nov 2016)

Gujarat High Court has stated that Central Government should extend period of usage of demonetized currency notes of Rs 500 and Rs 1,000 to help lessen inconvenience to common people in getting their money exchanged.

Tags : GUJARAT HIGH COURT   DEMONETIZATION   RS 500 AND RS 1  000 CURRENCY  

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