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Delhi HC Ends 8-Year Matrimonial Knot, Says Fast-Paced Lifestyle Took Toll - (14 Nov 2016)

Delhi High Court, while dissolving an eight-year-old marriage of a well-qualified couple, has said fast-paced lifestyle, complexities of living and challenges of economic instability have "taken a toll" on them as they hardly lived as husband and wife.

Tags : DELHI HIGH COURT   MATRIMONIAL   FAST-PACED LIFESTYLE  

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