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Bombay HC Puts on Hold Transfer of Employee Having Mentally Challenged Child - (14 Nov 2016)

Bombay High Court has stayed transfer of an employee of Maharashtra Association for Cultivation of Science, an autonomous body under Union Government till December 20, saying he had a mentally challenged child to look after.

Tags : BOMBAY HIGH COURT   MAHARASHTRA ASSOCIATION FOR CULTIVATION OF SCIENCE   MENTALLY CHALLENGED CHILD  

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