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Madras HC Questions Appointment of CM Favored Candidate for DME Post Without Considering Merit - (14 Nov 2016)

Madras High Court has pointed out that Chief Minister Jayalalithaa had accepted a proposal early this year heavily loaded in favour of a Government Doctor for post of Director of Medical Education (DME) without comparing merit and ability of shortlisted candidates.

Tags : MADRAS HIGH COURT   DIRECTOR OF MEDICAL EDUCATION   JAYALALITHAA  

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