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Madras HC Orders Teen Mother, Child to Undergo DNA Test - (14 Nov 2016)

Madras High Court has upheld a Mahila Court's order directing a government witness to undergo a DNA test along with her child after she went back on her statement that she was married to her maternal uncle, who has been accused of cheating another woman after having physical relationship.

Tags : MADRAS HIGH COURT   DNA TEST   MAHILA COURT  

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