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Delhi HC Directs AAP Government to Expedite Process on Satellite Maps of Sainik Farm - (14 Nov 2016)

Delhi High Court has asked AAP Government to expedite process of getting high resolution satellite maps of posh Sainik Farms Colony from 2007-2016 to find out if any unauthorised constructions have taken place there during the period.

Tags : DELHI HIGH COURT   AAP GOVERNMENT   SATELLITE MAPS   SAINIK FARMS  

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