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Supreme Court Refuses to Put on Hold Allahabad HC Order on DND Flyway - (11 Nov 2016)

Supreme Court, while refusing to stay Allahabad High Court verdict restraining Noida Toll Bridge Company Ltd from levying cess, has said that DND flyway connecting Delhi and neighbouring Noida will remain toll free for commuters.

Tags : SUPREME COURT   ALLAHABAD HIGH COURT   NOIDA TOLL BRIDGE   DND FLYWAY  

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