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Karnataka HC Upholds State Government Rules Banning Surge Pricing by Ola, Uber - (11 Nov 2016)

Karnataka High Court has upheld rules framed by State Government to regulate fares by Taxi Aggregators such as Ola and Uber, which includes a ban on surge pricing by these platforms.

Tags : KARNATAKA HIGH COURT   OLA   UBER   SURGE PRICING  

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