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Allahabad HC Seeks Government Response over Ill-treatment to Mentally Unstable Patient at Dargah - (11 Nov 2016)

Allahabad High Court directed State Government to reply on alleged ill-treatment given to mentally unstable patients at Hazrat Munawwar Ali Shah Babas Dargah in Himmatganj locality of Allahabad.

Tags : ALLAHABAD HIGH COURT   MENTALLY UNSTABLE PATIENT   DARGAH  

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