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NGT Seeks UPPCB’s Report on Steps Taken to Combat Air Pollution - (11 Nov 2016)

National Green Tribunal (NGT) has directed Uttar Pradesh Pollution Control Board (UPPCB) to file a status report on steps taken to combat air pollution and mindless dumping of municipal solid waste at Kaushambi in Ghaziabad.

Tags : NATIONAL GREEN TRIBUNAL   AIR POLLUTION   UTTAR PRADESH  

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