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NGT Seeks Explanation on Noise Pollution in West Bengal - (11 Nov 2016)

National Green Tribunal (NGT) has sought explanations from West Bengal Environment Department, Director General of West Bengal Police and Commissioner of Kolkata Police on why regulations of West Bengal Pollution Control Board(WBPCB) regarding noise are not imposed in State.

Tags : NATIONAL GREEN TRIBUNAL   NOISE POLLUTION   WEST BENGAL  

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