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Hyderabad High Court Says Habeas Corpus is the Only Remedy Against Illegal Detention - (07 Sep 2015)

Hyderabad High Court in order to make secure the release of a person who is illegally deprived of his liberty, has made it clear that writ of habeas corpus is the only remedy available against illegal detention of a citizen.

Tags : HYDERABAD HIGH COURT  HABEAS CORPUS  

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