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Madras HC: 'Demonetisation Good for Country' - (10 Nov 2016)

Madras High Court has dismissed a petition filed against Government move to scrap old notes of denomination of Rs 500 and Rs 1,000 and observed that demonetisation was good for Country.

Tags : MADRAS HIGH COURT   DEMONETISATION   RS 500   RS 1  000  

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