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Bombay HC Notices State Government, BMC over Critical Shortage of Burial Spaces - (10 Nov 2016)

Bombay High Court has issued notices to the Brihanmumbai Municipal Corporation (BMC), and State Government asking if the state has a policy in place to address the problem of “critical shortage” of burial spaces in City.

Tags : BOMBAY HIGH COURT   BMC   BURIAL SPACES  

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