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Bombay HC Rejects Plea to Suo Moto Take Up Issue of Demonetisation of 500 & 1000 Rs. Currency Notes - (10 Nov 2016)

Bombay High Court has turned down plea of two advocates, who had appealed to it to suo moto take up issue of inconvenience citizens are facing after demonetisation of 500 and 1,000 rupee currency notes.

Tags : BOMBAY HIGH COURT   DEMONETISATION   500   1  000   CURRENCY NOTES  

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