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Delhi HC: Don’t turn Delhi into a dumping ground - (10 Nov 2016)

Delhi High Court, while hearing a plea over non-cleaning of rubble from construction site of Barapullah flyover above Kushak Nallah by Public Works Department, has remarked “Don’t turn Delhi into a dumping ground”.

Tags : DELHI HIGH COURT   BARAPULLAH FLYOVER   KUSHAK NALLAH  

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