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Punjab & Haryana HC Directs UT Administration to Look into Increasing Sukhna Lake’s Water Level - (10 Nov 2016)

Punjab & Haryana High Court has asked UT Administration to look into feasibility of increasing water level of Sukhna Lake by two feet, taking up a petition to save water body.

Tags : PUNJAB & HARYANA HIGH COURT   SUKHNA LAKE  

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