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MP High Court Restores Admission of 37 MBBS Candidates in Private Colleges - (10 Nov 2016)

Madhya Pradesh High Court has annulled admission cancellation order of 37 MBBS candidates who were given admission in private colleges exceeding intake capacity (150) due to human error.

Tags : MADHYA PRADESH HIGH COURT   MBBS   PRIVATE COLLEGES   INTAKE CAPACITY  

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