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NGT Proposes Setting up of Central Committee to Combat Air Pollution - (10 Nov 2016)

National Green Tribunal (NGT) has proposed constitution of a Central Committee of chief secretaries from five states — Delhi, Haryana, Punjab, Rajasthan and Uttar Pradesh — to prepare an emergency action plan to combat air pollution.

Tags : NATIONAL GREEN TRIBUNAL   AIR POLLUTION   CENTRAL COMMITTEE  

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