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Government Demonetises Rs. 500 & Rs. 1000 Currency Notes, ATMs Shut for 2 Days, Banks Closed Today - (09 Nov 2016)

Taking Nation by surprise, Prime Minister Narendra Modi has announced demonetisation of Rs. 1000 and Rs. 500 notes with effect from midnight of Nov. 8, 2016, making these notes invalid in a major assault on black money, fake currency and corruption.

Tags : PRIME MINISTER   MODI   DEMONETISATION   BLACK MONEY  

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