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RBI: New Rs. 500, 2000 Notes From November 10 - (09 Nov 2016)

Reserve Bank of India (RBI) Governor, Urjit Patel has said that Apex Bank will launch new Rs 500 and Rs 2,000 currency notes from November 10.

Tags : RESERVE BANK OF INDIA   NEW RS. 500   2000 NOTES  

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