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Delhi HC Rejects Plea on Simultaneous Lok Sabha- Assembly Polls, But Calls it ‘Good Idea’ - (09 Nov 2016)

Delhi High Court has dismissed a PIL seeking directions to Election Commission of India to conduct simultaneous Lok Sabha and State Assembly Polls in country, but observed that it was a “good idea”.

Tags : DELHI HIGH COURT   ELECTION COMMISSION   LOK SABHA- ASSEMBLY POLLS  

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