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Madras HC Seeks State’s Report on Keeping Waterfalls Clean - (09 Nov 2016)

Madras High Court has directed State Government to file a compliance report by November 14 with respect to an order passed by it on June 24, 2014 with a series of 33 directions on keeping Waterfalls in Courtallam neat and clean.

Tags : MADRAS HIGH COURT   WATERFALLS   COURTALLAM  

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