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Hyderabad HC Notices TTD over Costly Menu at Eateries - (09 Nov 2016)

Hyderabad High Court has directed Tirumala Tirupathi Devasthanams (TTD) to produce report of vigilance wing which enquired into fleecing of pilgrims on Tirumala by Eateries in violation of rules and tender conditions.

Tags : HYDERABAD HIGH COURT   TIRUMALA TIRUPATHI DEVASTHANAMS   EATERIES  

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