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Delhi High Court Restores Justice Mukul Mudgal-Appointed Selectors Removed by DDCA - (08 Nov 2016)

Delhi High Court has suspended a decision taken by Delhi and District Cricket Association (DDCA) to remove three members of a Selection Panel who were chosen at instance of Former Justice Mukul Mudgal.

Tags : DELHI HIGH COURT   DDCA   JUSTICE MUKUL MUDGAL  

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