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Orissa HC Directs ASI Superintendent for Personal Appearance over Slow Pace of Jagamohan Repair - (08 Nov 2016)

Orissa High Court has expressed serious displeasure over tardy progress of repair work of Jagamohan, hall facing sanctum sanctorum of Jagannath Temple in Puri, and directed Archaeological Survey of India (ASI) and Puri Temple Administration to file a status report on repair work by November 17.

Tags : ORISSA HIGH COURT   JAGAMOHAN   JAGANNATH TEMPLE   REPAIR WORK  

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