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Himachal Pradesh HC Notices Development Authorities in Kufri over Worsening Conditions - (08 Nov 2016)

Himachal Pradesh High Court has issued notice to Special Area Development Authority (SADA), Kufri over issues relating lawlessness and deteriorating condition in tourist place Kufri near Shimla town.

Tags : HIMACHAL PRADESH HIGH COURT   KUFRI   SHIMLA  

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