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Delhi HC Directs RGPPL & Konkan LNG to hold Shareholders & Creditors Meeting Separately - (08 Nov 2016)

Delhi High Court has directed Ratnagiri Gas and Power (RGPPL) and Konkan LNG to hold separate meetings of their shareholders and creditors for considering demerger.

Tags : DELHI HIGH COURT   RATNAGIRI GAS   KONKAN LNG  

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