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Delhi HC Gives Centre 60 Days for Finalizing Cairn’s Barmer PSC Extension - (08 Nov 2016)

Delhi High Court has given Central Government another two months to arrive at its decision regarding extension of a Production Sharing Contract (PSC) with Cairn India for extraction of oil in Barmer, Rajasthan.

Tags : DELHI HIGH COURT   PRODUCTION SHARING CONTRACT   CAIRN INDIA  

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