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SC Dismisses Plea Seeking Review of Clean Chit to Amit Shah in Sohrabuddin Encounter - (08 Nov 2016)

Supreme Court has dismissed a plea seeking review of its decision upholding clean chit given by Subordinate Courts to BJP president Amit Shah in Sohrabuddin Sheikh fake encounter case.

Tags : SUPREME COURT   AMIT SHAH   SOHRABUDDIN ENCOUNTER  

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