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Punjab and Haryana High Court Rejects Bail Plea of Hooda and Shyam Sunder - (04 Sep 2015)

Punjab and Haryana High Court has rejected bail petition filed by Rampal's key aides Dr O P Hooda and Shyam Sunder, accused along with Rampal in criminal cases related to Arms Act, sedition, attempt to murder, criminal conspiracy with various other charges.

Tags : PUNJAB AND HARYANA HIGH COURT  HOODA AND SHYAM SUNDER  

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