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Delhi HC Reserve Order on Plea Against 1 Crore Compensation to Ex-Armyman’s Kin - (07 Nov 2016)

Delhi High Court has reserved AAP Government’s decision to award Rs. 1 Crore compensation and a job to next of kin of Ex-Serviceman Ram Kishan Grewal, who allegedly committed suicide last week over “non-implementation” of OROP.

Tags : DELHI HIGH COURT   AAP GOVERNMENT   COMPENSATION   EX-SERVICEMAN  

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