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Delhi HC Directs Hotel Leela to Pay Rs. 258 Crore to AAI - (07 Nov 2016)

Delhi High Court has directed Hotel Leela Venture Ltd to pay Rs.258 crore to Airport Authority of India (AAI) regarding land leased by Airport Operator near Mumbai airport.

Tags : DELHI HIGH COURT   HOTEL LEELA   AIRPORT AUTHORITY OF INDIA  

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