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Actor Aditya Pancholi Convicted for Assaulting His Neighbour In 2005 - (07 Nov 2016)

A Mumbai Base Court has convicted Bollywood Actor Aditya Pancholi and sentenced him to one-year imprisonment for assaulting his neighbor; however, later he was released on bail of Rs 12,000.

Tags : ADITYA PANCHOLI   IMPRISONMENT   BAIL  

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