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Madras HC Sets Aside Life Sentence of Chennai-based Vegetable Vendor - (07 Nov 2016)

Madras High Court has set aside conviction and life sentence imposed on a Chennai-based vegetable vendor for charge of poisoning to death a 27-year-old woman who had eloped with him on September 24, 2010.

Tags : MADRAS HIGH COURT   VEGETABLE VENDOR   LIFE SENTENCE  

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