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Madras HC Directs State to Look into Charges of Encroachment by Cement Company - (07 Nov 2016)

Madras High Court has ruled that a Private Cement Factory at a village in Thiruvallur District was not entitled to carry out any construction across an irrigation canal lying adjacent to it, and also directed Government to look into the issue.

Tags : MADRAS HIGH COURT   CEMENT FACTORY   IRRIGATION CANAL   THIRUVALLUR  

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