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Madras HC Directs Endowments Department to Appoint Body to Oversee Temple Renovation - (07 Nov 2016)

Madras High Court has directed Hindu Religious and Charitable Endowments (HR&CE) Department to appoint an Expert Committee to oversee maintenance and renovation works of Heritage Temples in State.

Tags : MADRAS HIGH COURT   ENDOWMENTS DEPARTMENT   HERITAGE TEMPLES   RENOVATION  

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