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NGT Directs Pollution Control Boards to Control & Curb Air Pollution in Delhi - (04 Nov 2016)

National Green Tribunal (NGT), while taking cognizance of alarming air quality in Delhi, has asked Central Pollution Control Board and Delhi Pollution Control Committee to take steps to control and curb pollution.

Tags : NATIONAL GREEN TRIBUNAL   AIR POLLUTION   POLLUTION CONTROL BOARD  

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