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SC Raps Bombay HC for Not Making Available Order Copies to Litigants on Time - (04 Nov 2016)

Supreme Court has expressed unhappiness over careless attitude of Bombay High Court for not making available copies of Order to litigants in a time-bound manner to enable them to appeal before Appellate Courts, if needed.

Tags : SUPREME COURT   BOMBAY HIGH COURT   ORDER COPY  

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