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Madhya Pradesh HC Seeks Report from ATS over Bhopal Encounter - (04 Nov 2016)

Madhya Pradesh High Court has issued notices to Government Advocate and Anti-Terrorist Squad (ATS) seeking a detailed report on 'encounter' of eight suspected SIMI members after their escape from Bhopal Central Jail.

Tags : MADHYA PRADESH HIGH COURT   ANTI-TERRORIST SQUAD   BHOPAL ENCOUNTER  

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