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Bombay HC Directs MMRCL to Provide Constructed Space to State’s Administrative Tribunal - (04 Nov 2016)

Bombay High Court has directed Mumbai Metro Rail Corporation (MMRCL) to give an undertaking stating that it will provide 18,000 square feet constructed space to Maharashtra Administrative Tribunal (MAT) at Earnest House in Nariman Point.

Tags : BOMBAY HIGH COURT   MUMBAI METRO RAIL CORPORATION   MAHARASHTRA ADMINISTRATIVE TRIBUNAL  

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